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Veerendra Kumar vs Distt. Inspector Of Schools
2017 Latest Caselaw 2526 ALL

Citation : 2017 Latest Caselaw 2526 ALL
Judgement Date : 19 July, 2017

Allahabad High Court
Veerendra Kumar vs Distt. Inspector Of Schools on 19 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 9922 of 1993
 

 
Petitioner :- Veerendra Kumar
 
Respondent :- Distt. Inspector Of Schools
 
Counsel for Petitioner :- C.B. Pandey,Devi Prasad Singh
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause  list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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