State Of ... vs Mayo Institute Of Medical ...
2017 Latest Caselaw 2455 ALL

Citation : 2017 Latest Caselaw 2455 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

State Of ... vs Mayo Institute Of Medical ... on 17 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 268 of 2015
 

 
Appellant :- State Of U.P.Throu.Prin.Secy.Deptt.Of Medical Edu.Lko.& Anr.
 
Respondent :- Mayo Institute Of Medical Sciences & Others
 
Counsel for Appellant :- Sanjay Bhasin
 
Counsel for Respondent :- Ram Raj,G.K.Srivastava,Gyanendra Kumar Srivastav,S.M.Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for respondent who is appearing on behalf of Mayo Institute of Medical Sciences and others, list this case on 24.07.2017.

Order Date :- 17.7.2017

Pachhere/-

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