Raju vs State Of U.P.,
2017 Latest Caselaw 2396 ALL

Citation : 2017 Latest Caselaw 2396 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Raju vs State Of U.P., on 14 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1028 of 2011
 

 
Appellant :- Raju
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Brijesh Yadav 'Vijay",Anil Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Sri Dharmendra Singh, learned AGA for the State is present.

On the request of Sri Brijesh Yadav 'Vijay', learned counsel for the appellant, list after three weeks.

Order Date :- 14.7.2017

Download the LatestLaws.com Mobile App