Smt. Sumera Devi vs State Of U.P.
2017 Latest Caselaw 2393 ALL

Citation : 2017 Latest Caselaw 2393 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Smt. Sumera Devi vs State Of U.P. on 14 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 262 of 1993
 

 
Appellant :- Smt. Sumera Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.A. Upadhya,Ajay Pratap Singh,G.S. Tripathi,P.K. Tewari,R.K.Pandey,S.N. Tewari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for appellant, list in the next week.

Order Date :- 14.7.2017

Pachhere/-

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