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Pramod Kumar Misra vs State Of U.P.Through Secretary ...
2017 Latest Caselaw 2391 ALL

Citation : 2017 Latest Caselaw 2391 ALL
Judgement Date : 14 July, 2017

Allahabad High Court
Pramod Kumar Misra vs State Of U.P.Through Secretary ... on 14 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2151 of 1992
 

 
Petitioner :- Pramod Kumar Misra
 
Respondent :- State Of U.P.Through Secretary Revenue And 4 Othes
 
Counsel for Petitioner :- A R Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 17.07.2017.

Order Date :- 14.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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