Sudha Devi & Others vs State Of U.P. & Another
2017 Latest Caselaw 2369 ALL

Citation : 2017 Latest Caselaw 2369 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Sudha Devi & Others vs State Of U.P. & Another on 14 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1828 of 2006
 

 
Applicant :- Sudha Devi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Javed Habib
 
Counsel for Opposite Party :- Govt. Advocate,Kapil Rathore,S.S. Rathore
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

Passed over on the the ground of illness slip of Sri S. S. Rathore, learned counsel for the respondent.

List in the next cause list.

Order Date :- 14.7.2017

Swati

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