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Pravendra Kumar And Another vs State Of U.P. And Another
2017 Latest Caselaw 2365 ALL

Citation : 2017 Latest Caselaw 2365 ALL
Judgement Date : 14 July, 2017

Allahabad High Court
Pravendra Kumar And Another vs State Of U.P. And Another on 14 July, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 842 of 2016
 

 
Applicant :- Pravendra Kumar And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dhananjay Prasad
 
Counsel for Opposite Party :- G.A.,Hemendra Pratap Singh,Rajeev Malviya
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list in the next cause list.

Interim order if any is extended till the next date of listing.

Order Date :- 14.7.2017

Gss

 

 

 
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