Dr. Arvind Trivedi vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 2352 ALL

Citation : 2017 Latest Caselaw 2352 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Dr. Arvind Trivedi vs State Of U.P. And 4 Ors. on 13 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29999 of 2017
 

 
Petitioner :- Dr. Arvind Trivedi
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Shashi Kant Upadhyay,Ravindra Kumar
 
Counsel for Respondent :- C.S.C.,Avanish Mishra
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Shashi Kant Upadhyay, along with Sri Ravindra Kumar, learned counsel for the petitioner and Sri Avanish Mishra, learned counsel appearing for respondent no.2.

Stamp Reporter has reported that this petition is barred by time by 323 days.

Learned counsel for the petitioner is granted two week's time to file better affidavit explaining the laches.

Order Date :- 13.7.2017

Swati

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