State Of U.P. vs Rampati Dubey
2017 Latest Caselaw 2328 ALL

Citation : 2017 Latest Caselaw 2328 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

State Of U.P. vs Rampati Dubey on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 682 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Rampati Dubey
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Ambrish Kumar Singh,Virendra Kumar Shukla
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Learned AGA for the State is present,

Passed over on the illness slip of Sri V.K.Shukla, learned counsel for the respondent.

List after two weeks.

Order Date :- 13.7.2017

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