Surendra Pal Singh vs State Of U.P. And Another
2017 Latest Caselaw 2320 ALL

Citation : 2017 Latest Caselaw 2320 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Surendra Pal Singh vs State Of U.P. And Another on 13 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 46424 of 2016
 

 
Petitioner :- Surendra Pal Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Vikas Budhwar
 
Counsel for Respondent :- C.S.C.,Ramendra Asthana
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

As prayed, list in the next cause list.

Order Date :- 13.7.2017

Swati

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