Bhagwan Das Agarwal And Others vs State Of U.P. And Others
2017 Latest Caselaw 2305 ALL

Citation : 2017 Latest Caselaw 2305 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Bhagwan Das Agarwal And Others vs State Of U.P. And Others on 13 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2450 of 2006
 

 
Applicant :- Bhagwan Das Agarwal And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Manoj Kumar Srivastava
 
Counsel for Opposite Party :- Government Advocate,A.K. Rai,R.N. Rai
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The case is passed over for the day.

Order Date :- 13.7.2017

Swati

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