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Rakesh Kumar And 7 Ors. vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 2292 ALL

Citation : 2017 Latest Caselaw 2292 ALL
Judgement Date : 12 July, 2017

Allahabad High Court
Rakesh Kumar And 7 Ors. vs State Of U.P. And 2 Ors. on 12 July, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29652 of 2017
 

 
Petitioner :- Rakesh Kumar And 7 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sudarshan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Ms. Archana Singh, learned counsel for the respondents states that copy of the writ petition was not given in advance and it has been served only during the course of the day.

Put up day after tomorrow i.e. on 14.07.2017 as fresh.

In the meantime, necessary instructions may be obtained.

Order Date :- 12.7.2017

Swati

 

 

 
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