Raj Kumari And Another vs State Of U.P.& 5 Others
2017 Latest Caselaw 2274 ALL

Citation : 2017 Latest Caselaw 2274 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Raj Kumari And Another vs State Of U.P.& 5 Others on 12 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 44924 of 2015
 

 
Petitioner :- Raj Kumari And Another
 
Respondent :- State Of U.P.& 5 Others
 
Counsel for Petitioner :- Tarun Agrawal,Rishab Agarwal
 
Counsel for Respondent :- C.S.C.,B.M. Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned Standing Counsel prays for and is allowed two weeks' time to bring the original record.

List this matter on 27.07.2017.

Learned Standing Counsel to ensure the record on that date.

Order Date :- 12.7.2017

pks

Download the LatestLaws.com Mobile App