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Nandu And Another vs Special Judge, Azamgarh And ...
2017 Latest Caselaw 2271 ALL

Citation : 2017 Latest Caselaw 2271 ALL
Judgement Date : 12 July, 2017

Allahabad High Court
Nandu And Another vs Special Judge, Azamgarh And ... on 12 July, 2017
Bench: Siddhartha Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 45627 of 1999
 

 
Petitioner :- Nandu And Another
 
Respondent :- Special Judge, Azamgarh And Others
 
Counsel for Petitioner :- J.A.Azmi
 
Counsel for Respondent :- S.C.,Amrendra.Nath.Rai,Bidhan Chandra Rai,D. Chandra,Sanjay Singh
 

 
Hon'ble Siddhartha Varma,J.

List has been revised.

No one appears on behalf of the petitioners to press the petition even though Sri Amrendra Nath, learned counsel for the respondents is present.

The petition is, accordingly, dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 12.7.2017

praveen.

 

 

 
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