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Vinod Kumar Pandey & Others vs State Of U.P. & Others
2017 Latest Caselaw 2261 ALL

Citation : 2017 Latest Caselaw 2261 ALL
Judgement Date : 12 July, 2017

Allahabad High Court
Vinod Kumar Pandey & Others vs State Of U.P. & Others on 12 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2264 of 1996
 

 
Petitioner :- Vinod Kumar Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.R.Khan,Ajai Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request  of learned counsel for petitioners, the case is adjourned for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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