Shashi Bala Singh vs U.P.Secondary Education ...
2017 Latest Caselaw 2260 ALL

Citation : 2017 Latest Caselaw 2260 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Shashi Bala Singh vs U.P.Secondary Education ... on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6654 of 1997
 

 
Petitioner :- Shashi Bala Singh
 
Respondent :- U.P.Secondary Education Services Commission And Others.
 
Counsel for Petitioner :- B.K.Singh
 
Counsel for Respondent :- C.S.C.,Anurag Srivastava,T.Abbas
 

 
Hon'ble Vivek Chaudhary,J.

As the counsel for respondent is on sanctioned leave, the case is adjourned for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App