Sant Lal vs State Of U.P. And 5 Others
2017 Latest Caselaw 2114 ALL

Citation : 2017 Latest Caselaw 2114 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Sant Lal vs State Of U.P. And 5 Others on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48753 of 2015
 

 
Petitioner :- Sant Lal
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- S.S. Chauhan
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Shri Shivam Yadav, learned counsel for the respondent prays for and is allowed two weeks' further and no more time to file counter affidavit.

List after two weeks.

Order Date :- 7.7.2017

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