State Of U.P. Thru Its ... vs Hardeo Singh Chauhan And Another
2017 Latest Caselaw 2106 ALL

Citation : 2017 Latest Caselaw 2106 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

State Of U.P. Thru Its ... vs Hardeo Singh Chauhan And Another on 7 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1392 of 2013
 

 
Petitioner :- State Of U.P. Thru Its Prin.Secy.Revenue Deptt. & Others
 
Respondent :- Hardeo Singh Chauhan And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 7.7.2017

Pachhere/-

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