Citation : 2017 Latest Caselaw 2091 ALL
Judgement Date : 7 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1336 of 2011 Appellant :- Sadiq Khan Respondent :- State Of U.P. Counsel for Appellant :- Arun Kr. Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list.
Nobody is present to argue the appeal on behalf of the appellant.
Sri M.Y.Ansari, learned AGA for the State is present.
List after six weeks.
Order Date :- 7.7.2017
IA
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