Mohar Singh And Others vs State Of U.P. & Another
2017 Latest Caselaw 2074 ALL

Citation : 2017 Latest Caselaw 2074 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Mohar Singh And Others vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 26476 of 2010
 

 
Applicant :- Mohar Singh And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.A.Imam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

The letter of CJM Gaziabad dated 25.05.2012 discloses personal service upon Opposite Party no.2.

The case is passed over on the ground of illness of Sri S. A. Imam, learned counsel for the applicants.

List after four weeks from today.

Order Date :- 7.7.2017

Swati

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