Ayub And Others vs State Of U.P. & Another
2017 Latest Caselaw 2073 ALL

Citation : 2017 Latest Caselaw 2073 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Ayub And Others vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 24411 of 2010
 

 
Applicant :- Ayub And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Madan Singh
 
Counsel for Opposite Party :- Govt. Advocate,S.M. Upadhyaya
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicants prays for a weeks time and inform to the Court that the parties are negotiatiang to resolve the dispute out side the court.

List after two weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 7.7.2017

Swati

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