Kumari Seema Devi And Others vs State Of U.P. & Another
2017 Latest Caselaw 2072 ALL

Citation : 2017 Latest Caselaw 2072 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Kumari Seema Devi And Others vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22407 of 2010
 

 
Applicant :- Kumari Seema Devi And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- N.D.Shukla
 
Counsel for Opposite Party :- Govt. Advocate,H.P.Singh
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri N. D. Shukla, learned counsel for the applicants and Sri H. P. Singh, learned counsel for the opposite party.

List after four weeks from today.

Order Date :- 7.7.2017

Swati

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