Dharm Veer Khanna And Others vs State Of U.P. & Others
2017 Latest Caselaw 2070 ALL

Citation : 2017 Latest Caselaw 2070 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Dharm Veer Khanna And Others vs State Of U.P. & Others on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 17464 of 2010
 

 
Applicant :- Dharm Veer Khanna And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- R.C.Chaturvedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri R. C. Chaturvedi, learned counsel for the applicants.

List after four weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 7.7.2017

Swati

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