Rajrani @ Anita And Others vs State Of U.P. And Another
2017 Latest Caselaw 2069 ALL

Citation : 2017 Latest Caselaw 2069 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Rajrani @ Anita And Others vs State Of U.P. And Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1491 of 2010
 

 
Applicant :- Rajrani @ Anita And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Narayan Singh Kushwaha
 
Counsel for Opposite Party :- Govt. Advocate,Ashutosh Pratap Singh,Lokendra Pratap Singh
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri Narayan Singh Kushwaha, learned counsel for the applicants.

List after four weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 7.7.2017

Swati

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