Munna Lal Maurya vs State Of U.P. And (2) Ors.
2017 Latest Caselaw 2063 ALL

Citation : 2017 Latest Caselaw 2063 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Munna Lal Maurya vs State Of U.P. And (2) Ors. on 7 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 421 of 2002
 

 
Revisionist :- Munna Lal Maurya
 
Opposite Party :- State Of U.P. And (2) Ors.
 
Counsel for Revisionist :- S.S.Shukla,Lalit Kishna Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vivek Chaudhary,J.

The revisionist is again directed to serve opposite parties no. 2 and 3 by registered post as well as by courier.

Steps be taken within a week.

Order Date :- 7.7.2017

psd

(Vivek Chaudhary,J.)

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