Sandeep Manaktala And Others vs State Of U.P. And Another
2017 Latest Caselaw 1985 ALL

Citation : 2017 Latest Caselaw 1985 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Sandeep Manaktala And Others vs State Of U.P. And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4400 of 2010
 

 
Applicant :- Sandeep Manaktala And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vikas Shrivastava
 
Counsel for Opposite Party :- Govt. Advocate,Nipun Singh
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Adjourned on the ground of illness of Sri Vikas Shrivastava, learned counsel for the applicant.

List again.

Order Date :- 6.7.2017

Swati

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