Gani And Others vs State Of U.P.And Another
2017 Latest Caselaw 1979 ALL

Citation : 2017 Latest Caselaw 1979 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Gani And Others vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34325 of 2010
 

 
Applicant :- Gani And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Opposite Party :- Govt. Advocate,S.K. Srivastava
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Adjourned on the request of learned counsel for the applicant on his personal ground.

List after two weeks from today.

Order Date :- 6.7.2017

Swati

Download the LatestLaws.com Mobile App