Shankar And Another vs State Of U.P.And Another
2017 Latest Caselaw 1931 ALL

Citation : 2017 Latest Caselaw 1931 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Shankar And Another vs State Of U.P.And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 37202 of 2010
 

 
Applicant :- Shankar And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Kamini Pandey,Ajay Dubey,Dr.Akhilesh Kumar Sharma
 
Counsel for Opposite Party :- Govt.Advocate,Praveen Kumar Sharma
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC reveals that "mediation completed no agreement."

List after two weeks from today.

Order Date :- 5.7.2017

Swati

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