Ravindra Kumar Gupta vs State Of U.P.And Another
2017 Latest Caselaw 1927 ALL

Citation : 2017 Latest Caselaw 1927 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Ravindra Kumar Gupta vs State Of U.P.And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 37191 of 2010
 

 
Applicant :- Ravindra Kumar Gupta
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sanjay Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC reveals that applicants have not deposited the amount of Rs. 10,000/- as directed by the Court vide its order dated 10.01.2011.

List after two weeks from today.

Order Date :- 5.7.2017

Swati

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