Shahbaz Ali And Others vs State Of U.P. And Another
2017 Latest Caselaw 1922 ALL

Citation : 2017 Latest Caselaw 1922 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Shahbaz Ali And Others vs State Of U.P. And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2476 of 2010
 

 
Applicant :- Shahbaz Ali And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Adjourned on the ground of illness of Sri Mohit Singh, learned counsel for the applicant.

List again.

Order Date :- 5.7.2017

Swati

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