Kuntal Mehta vs State Of U.P. And Another
2017 Latest Caselaw 1861 ALL

Citation : 2017 Latest Caselaw 1861 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Kuntal Mehta vs State Of U.P. And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 36683 of 2010
 

 
Applicant :- Kuntal Mehta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Amit Daga
 
Counsel for Opposite Party :- Govt. Advocate,S.R. Verma
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicant is present, none is present on behalf of opposite party No.2

Office is directed to comply the order dated 30.03.2017 and place the counter affidavit on record.

List after two week's from today.

Interim order, if any existing on date, is extended till next date of listing.

Order Date :- 4.7.2017

Swati

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