Santosh Kumar And Others vs State Of U.P.And Another
2017 Latest Caselaw 1856 ALL

Citation : 2017 Latest Caselaw 1856 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Santosh Kumar And Others vs State Of U.P.And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 35860 of 2010
 

 
Applicant :- Santosh Kumar And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajeev Sisodia,Shashank Kumar
 
Counsel for Opposite Party :- Govt. Advocate,W.A. Hashmi
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicant is present. None is present on behalf of opposite party No.2.

In the interest of justice, adjournment is given to the parties.

List after two weeks for hearing.

Order Date :- 4.7.2017

Swati

Download the LatestLaws.com Mobile App