Nitin Batra vs State Of U.P. & Another
2017 Latest Caselaw 1841 ALL

Citation : 2017 Latest Caselaw 1841 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Nitin Batra vs State Of U.P. & Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 20562 of 2010
 

 
Applicant :- Nitin Batra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Piyush Dubey
 
Counsel for Opposite Party :- Govt. Advocate,R.P.Dwivedi
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Adjourned on the ground of illness slip of Sri R. P. Dwivedi, counsel for the Opposite Party.

Interim order, if any, is extended till next date of listing.

List again.

Order Date :- 4.7.2017

Swati

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