Smt. Vandana Singh vs Navodaya Vidyalaya Samiti ...
2017 Latest Caselaw 1836 ALL

Citation : 2017 Latest Caselaw 1836 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Smt. Vandana Singh vs Navodaya Vidyalaya Samiti ... on 4 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 830 of 2013
 

 
Petitioner :- Smt. Vandana Singh
 
Respondent :- Navodaya Vidyalaya Samiti Through Commissioner A-28 Kailash
 
Counsel for Petitioner :- Pankaj Khare
 
Counsel for Respondent :- Anurag Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As prayed, list in the next cause list.

Order Date :- 4.7.2017

Pachhere/-

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