Dr. Subhash Chandra Yadava S/O ... vs Union Of India Thru Secretary ...
2017 Latest Caselaw 8283 ALL

Citation : 2017 Latest Caselaw 8283 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

Dr. Subhash Chandra Yadava S/O ... vs Union Of India Thru Secretary ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 222 of 2010
 

 
Petitioner :- Dr. Subhash Chandra Yadava S/O Late Babu Mehi Lal
 
Respondent :- Union Of India Thru Secretary Defence
 
Counsel for Petitioner :- S.B. Pandey,R C Tiwari,Sanjeev Singh
 
Counsel for Respondent :- A.S.G.,Akhilesh Kalra,Anand Dwivedi,G.P.Singh,I.H.Farooqui,Sanjeev Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List in first week of January, 2018.

Order Date :- 22.12.2017

psd

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