M/S Lakshmiji Sugar Mills ... vs State Of U.P. Thru. Chief ...
2017 Latest Caselaw 8266 ALL

Citation : 2017 Latest Caselaw 8266 ALL
Judgement Date : 22 December, 2017

Allahabad High Court

M/S Lakshmiji Sugar Mills ... vs State Of U.P. Thru. Chief ... on 22 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 7941 of 2015
 

 
Petitioner :- M/S Lakshmiji Sugar Mills (Maholi) Pvt.Ltd., Thru. Director
 
Respondent :- State Of U.P. Thru. Chief Secretary,Civil Sectt.Lko.& 3 Ors.
 
Counsel for Petitioner :- Dhruv Mathur
 
Counsel for Respondent :- C.S.C.,P.K. Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List in the next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 22.12.2017

psd

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