Shiv Charan vs State Of U.P.
2017 Latest Caselaw 8206 ALL

Citation : 2017 Latest Caselaw 8206 ALL
Judgement Date : 21 December, 2017

Allahabad High Court

Shiv Charan vs State Of U.P. on 21 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5179 of 2017
 

 
Applicant :- Shiv Charan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Subedar Mishra,Hari Prakash Mishra,Prem Babu Verma
 
Counsel for Opposite Party :- G.A.,Ravesh Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant be taken on record.

At the request of learned counsel for the applicant, list on 16.1.2018.

Order Date :- 21.12.2017

Gss

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