Krishna Kant vs State Of ...
2017 Latest Caselaw 8092 ALL

Citation : 2017 Latest Caselaw 8092 ALL
Judgement Date : 18 December, 2017

Allahabad High Court

Krishna Kant vs State Of ... on 18 December, 2017

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- MISC. SINGLE No. - 7970 of 2013
 

 
Petitioner :- Krishna Kant
 
Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Food & Ors.
 
Counsel for Petitioner :- Manish Singh Chauhan,Mukul Kumar Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

On the request of Sri Mukul Kumar Sharma, learned counsel for petitioner, list in the month of January, 2018.

Order Date :- 18.12.2017

psd

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