Arvind Sharma vs Bal Krishna Agarwal
2017 Latest Caselaw 8039 ALL

Citation : 2017 Latest Caselaw 8039 ALL
Judgement Date : 15 December, 2017

Allahabad High Court

Arvind Sharma vs Bal Krishna Agarwal on 15 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 977 of 2017
 

 
Appellant :- Arvind Sharma
 
Respondent :- Bal Krishna Agarwal
 
Counsel for Appellant :- Ram Kishore Pandey,Himanshu Pandey
 
Counsel for Respondent :- Arif Iqbal
 

 
Hon'ble Bachchoo Lal,J.

Sri Arif Iqbal, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 15.12.2017

Gss

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