Vijay @ Bunti vs State Of U.P.
2017 Latest Caselaw 7968 ALL

Citation : 2017 Latest Caselaw 7968 ALL
Judgement Date : 14 December, 2017

Allahabad High Court

Vijay @ Bunti vs State Of U.P. on 14 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9089 of 2017
 

 
Applicant :- Vijay @ Bunti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nipun Singh,Ram Autar Verma,Sher Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.12.2017

Gss

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