Kamil vs State Of U.P.
2017 Latest Caselaw 7937 ALL

Citation : 2017 Latest Caselaw 7937 ALL
Judgement Date : 13 December, 2017

Allahabad High Court

Kamil vs State Of U.P. on 13 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 1241 of 2008
 

 
Appellant :- Kamil
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nasiruzzaman
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Nasiruzzaman, learned counsel for the appellant has sent illness slip.

Office is directed to summon the lower court record by special messenger within three weeks positively.

List this case on 24.1.2018.

Order Date :- 13.12.2017

A.P. Pandey

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