Ram Narayan Pandey vs State Of U.P.
2017 Latest Caselaw 7866 ALL

Citation : 2017 Latest Caselaw 7866 ALL
Judgement Date : 11 December, 2017

Allahabad High Court

Ram Narayan Pandey vs State Of U.P. on 11 December, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 4710 of 2014
 

 
Appellant :- Ram Narayan Pandey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.C. Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri P.C. Srivastava, learned counsel for the appellant is present and is ready to argue the case.

Learned A.G.A. prays for some more time to prepare the case.

List this case on 2.1.2018.

Order Date :- 11.12.2017

A.P. Pandey

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