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Ram Khelawan Jaiswal & Others vs The Collector, Hardoi, District ...
2017 Latest Caselaw 7746 ALL

Citation : 2017 Latest Caselaw 7746 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Ram Khelawan Jaiswal & Others vs The Collector, Hardoi, District ... on 6 December, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 9237 of 2013
 

 
Petitioner :- Ram Khelawan Jaiswal & Others
 
Respondent :- The Collector, Hardoi, District Hardoi & Others
 
Counsel for Petitioner :- Ram Ji Trivedi
 
Counsel for Respondent :- C.S.C.,Yogendra Nath Yadav
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned Add. C.S.C., ten days time and no more granted for filing supplementary affidavit in respect of order dated 3.10.2017.

List immediately thereafter.

Order Date :- 6.12.2017

psd

 

 

 
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