Aman @ Rohit And Another vs State Of U.P. And 3 Others
2017 Latest Caselaw 7740 ALL

Citation : 2017 Latest Caselaw 7740 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Aman @ Rohit And Another vs State Of U.P. And 3 Others on 6 December, 2017

Bench: Vipin Sinha, J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 20741 of 2017
 

 
Petitioner :- Aman @ Rohit And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Satya Prakash Sharma
 
Counsel for Respondent :- G.A.,Anubhav Chandra,Dinesh Kumar Singh
 

 
Hon'ble Vipin Sinha,J.

Hon'ble J.J. Munir,J.

List has been revised.

None appears for the petitioner.

Shri Dinesh Kumar Singh, learned counsel for the respondent is present.

The case is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 6.12.2017

AK Pandey

Download the LatestLaws.com Mobile App