Citation : 2017 Latest Caselaw 7611 ALL
Judgement Date : 4 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4694 of 2016 Applicant :- Sawan Kumar Jain Opposite Party :- State Of U.P. Counsel for Applicant :- Swetashwa Agarwal Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of Sri Tushar Oberai, Advocate, holding brief of Sri Swetashwa Agarwal, learned counsel for the applicant, the case is passed over for the day.
List after two weeks.
Order Date :- 4.12.2017
Gss
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