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Anand Gupta & Another vs State Of U.P. & Another
2017 Latest Caselaw 3037 ALL

Citation : 2017 Latest Caselaw 3037 ALL
Judgement Date : 4 August, 2017

Allahabad High Court
Anand Gupta & Another vs State Of U.P. & Another on 4 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1894 of 2006
 

 
Applicant :- Anand Gupta & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kshitij Shailendra
 
Counsel for Opposite Party :- Govt. Advocate,Ghanshyam Joshi,Sita Ram Vishwakarma
 

 
Hon'ble Ifaqat Ali Khan,J.

Sri Kshitij Shailendra, learned counsel for the applicants is present.

The case is passed over on the illness slip of Sri Ghanshyam Joshi, learned counsel for the opposite party no.2.

List in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 4.8.2017

Swati

 

 

 
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