Ram Shri Devi & Others vs State Of U.P. & Another
2016 Latest Caselaw 6318 ALL

Citation : 2016 Latest Caselaw 6318 ALL
Judgement Date : 30 September, 2016

Allahabad High Court

Ram Shri Devi & Others vs State Of U.P. & Another on 30 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1457 of 1998
 

 
Applicant :- Ram Shri Devi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vinod Prasad
 
Counsel for Opposite Party :- A.G.A.,P.C. Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

A restoration application alongwith affidavit filed by the applicants on 16.9.2016 to recall the order dated 27.9.2010 whereby the instant application was dismissed for want of prosecution and the interim order was also vacated.

Let the matter be listed in the next cause list peremptorily.

Order Date :- 30.9.2016

Download the LatestLaws.com Mobile App