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Vijai Kumar Nagar vs Union Of India Thru. Asstt. Comm. ...
2016 Latest Caselaw 6316 ALL

Citation : 2016 Latest Caselaw 6316 ALL
Judgement Date : 30 September, 2016

Allahabad High Court
Vijai Kumar Nagar vs Union Of India Thru. Asstt. Comm. ... on 30 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3500 of 2000
 

 
Applicant :- Vijai Kumar Nagar
 
Opposite Party :- Union Of India Thru. Asstt. Comm. Customs(P)
 
Counsel for Applicant :- Ajay Kumar Singh
 
Counsel for Opposite Party :- S.N.Srivastava,A.G.A.,P.K.Srivastava,S.K. Singh
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of Shri Ajay Kumar Singh, learned counsel for the applicant.

Let the matter  be listed peremptorily in the next cause list.

Order Date :- 30.9.2016

RU

 

 

 
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