Smt. Chandrakala vs State Of U.P. & Others
2016 Latest Caselaw 6312 ALL

Citation : 2016 Latest Caselaw 6312 ALL
Judgement Date : 30 September, 2016

Allahabad High Court

Smt. Chandrakala vs State Of U.P. & Others on 30 September, 2016

Bench: Arun Tandon, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 581 of 2007
 

 
Appellant :- Smt. Chandrakala
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Vikas Budhwar
 
Counsel for Respondent :- C.S.C.,P.S.Baghel
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Sunita Agarwal,J.

Civil Misc. Review Application No. 108200 of 2011

Civil Misc. Delay Condonation Application No. 108197 of 2011

No case for review is made out.

The delay condonation as well as review application is rejected.

(Sunita Agarwal, J.) (Arun Tandon, J.)

Order Date :- 30.9.2016

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