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Smt. Kamlesh Agarwal vs D.I.O.S., Moradabad & Others
2016 Latest Caselaw 6289 ALL

Citation : 2016 Latest Caselaw 6289 ALL
Judgement Date : 29 September, 2016

Allahabad High Court
Smt. Kamlesh Agarwal vs D.I.O.S., Moradabad & Others on 29 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13961 of 1997
 

 
Petitioner :- Smt. Kamlesh Agarwal
 
Respondent :- D.I.O.S., Moradabad & Others
 
Counsel for Petitioner :- K.A.Ansari,Manish Goyal
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, matter is passed over.

List again in due course.

Order Date :- 29.9.2016

AU

 

 

 
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